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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(6) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(6)Debugging operation, regular spraying of residual insecticides against mosquitoes and fogging with insecticides by fogging machine or mist blower to be carried out at least once in a month in the auditorium to the satisfaction of the public health authorities and a permanent record of such operations to be kept.