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State of Rajasthan - Section

Section 13 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

13. Superintendents.

- The Superintendent shall generally be responsible for the observance of all rules and orders, the supervision of subordinate staff and the maintenance of discipline among the inmates. He shall in his own hand-writing, maintain an office journal in which shall be recorded daily, every occurrence of importance connected with the management of the homes, which is not otherwise disposed of in the registers of correspondence and which it is desirable to note for future guidance. The journal shall be forwarded to, the Chief Inspector at the end of each month, who shall immediately return it after perusal with such remarks as he may consider necessary.