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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Uttarakhand - Subsection

Section 53(1)(o) in Uttarakhand Panchayati Raj Act, 2016

(o)has been removed from office under section 138 unless such period, as has been provided in this behalf in the said section or such lesser period as the State Government may have ordered in a particular case has elapsed;