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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(a) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988

(a)in the case of Commandant General, -
(i)by promotion from amongst the Deputy Commandant Generals or Divisional Commandants who have an experience of working as such for a minimum period of eight years; and
(ii)by transfer of serving police officers not below the rank of Deputy Inspector General Police or Additional Inspector-General of Police under the Punjab Government or other State Government or the Central Government, if a suitable person is not available for appointment by promotion ;