Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(2) in The West Bengal Board Of Secondary Education Act, 1963. (2)The registering authority shall maintain a Register of Shops and Establishments in the prescribed form.
