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State of Andhra Pradesh - Section

Section 53 in Andhra Pradesh Chit Funds Rules, 2008

53. Procedure for attachment and sale of property for realization of any security given by person in course of execution proceedings:

- The procedure laid down in rules 51 and 52 shall mutatis mutandis apply for attachment and sale of property for the realization of any security given by a person in the course of execution proceedings.