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[Cites 0, Cited by 6] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in The Trade Unions Act, 1926

(2)Together with the general statement there shall be sent to the Registrar a statement showing changes of office-bearers made by the Trade Union during the year to which the general statement refers, together also with a copy of the rules of the Trade Union corrected up to the date of the despatch thereof to the Registrar.