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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(1)(c) in The Bombay Money-Lenders Act, 1946

(c)the area and the place or principal place of the business of money­lending in the [State] [This word was substituted for, the word 'Province' by the Adaptation of Laws Order, 1950.];