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Supreme Court - Daily Orders

Sentinel Properties Pvt. Ltd. vs Bharatkumar Ratilal Deliwala on 9 December, 2019

Bench: Arun Mishra, Indira Banerjee

                                                     1

     ITEM NO.11 + 18                            COURT NO.3                  SECTION III

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s)            for   Special   Leave    to   Appeal   (C)   No(s).    24909-
     24910/2019

     (Arising out of impugned final judgment and order dated 16-09-2019
     in AFO No. 205/2014 16-09-2019 in CA No. 1/2014 passed by the High
     Court Of Gujarat At Ahmedabad)

     SENTINEL PROPERTIES PVT. LTD.                                       Petitioner(s)

                                                    VERSUS

     BHARATKUMAR RATILAL DELIWALA & ANR.                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.159753/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.159754/2019-EXEMPTION FROM
     FILING O.T. and IA No.163465/2019-EXEMPTION FROM FILING O.T. and IA
     No.159756/2019-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
     No.163464/2019-PERMISSION    TO    FILE    ADDITIONAL    DOCUMENTS/
     FACTS/ANNEXURES)

     with

     SLP (C) No. 26521-26526 of 2019
     ((FOR ADMISSION and I.R. and EXEMPTION FROM FILING O.T. and
     PERMISSION TO FILE LENGTHY LIST OF DATES and PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES)

     SLP (C) No. 26495-26500 of 2019
     ((FOR ADMISSION and I.R. and EXEMPTION FROM FILING O.T. and
     PERMISSION TO FILE LENGTHY LIST OF DATES and PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES)

     SLP (C) No. 26517-26520 of 2019
     ((FOR ADMISSION and I.R. and EXEMPTION FROM FILING O.T. and
     PERMISSION TO FILE LENGTHY LIST OF DATES and PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES)

     Date : 09-12-2019 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MS. JUSTICE INDIRA BANERJEE
Signature Not Verified


     For Petitioner(s)              Mr.   Kapil Sibal, Sr. Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.12.10
16:50:49 IST
Reason:
                                    Mr.   Mukul Rohtagi, Sr. Adv.
                                    Mr.   Abhimanyu Bhandari, Adv.
                                    Ms.   Roohina Dua, Adv.
                                    Mr.   Anirudh Bakhru, Adv.
                                    Mr.   Cheitanya Madan, Adv.
                                   2

                    Ms. Ekta Kapil, Adv.
                    Mr. Chirag Madan, Adv.
                    Ms. B. Vijayalakshmi Menon, AOR

For Respondent(s)   Mr.   Shyam Divan, Sr. Adv.
                    Mr.   Dhaval Dave, Sr. Adv.
                    Mr.   Jigar Patel, Adv.
                    Mr.   Malak Manish Bhatt, AOR
                    Mr.   Atreyo Banerjee, Adv.

                    Mr.   P. S. Patwalia, Sr. Adv.
                    Mr.   Dhaval Dave, Sr. Adv.
                    Mr.   Nikhil Goel, Adv.
                    Ms.   Naveen Goel, Adv.
                    Mr.   Dushyant Sarna, Adv.

                    Mr.   Huzefa Ahmadi, Sr. Adv.
                    Mr.   Mahesh Agarwal, Adv.
                    Mr.   Rishi Agrawala, Adv.
                    Mr.   Anshuman Srivastava, Adv.
                    Mr.   Utkarsh Pratap, Adv.
                    Mr.   Baldev Atreya, Adv.
                    Mr.   E. C. Agrawala, Adv.

    UPON hearing the counsel the Court made the following
                        O R D E R

List on 10.01.2020.

(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER