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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(iii) in The Indian Wireless Telegraphy (Commercial Radio Operator's Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994

(iii)has passed All India Senior Secondary School Certificate Examination or an equivalent examination conducted by a recognised board/University with Mathematic and Physics as optional subjects.