Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(ii) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(ii)by order in writing for reasons to be stated therein refuse to grant the licence :