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Karnataka High Court

Sri R Dayananda Reddy vs Smt. Muniyamma on 16 October, 2025

Author: V Srishananda

Bench: V Srishananda

                                      -1-
                                                   NC: 2025:KHC:41644
                                                 RFA No. 98 of 2013
                                        C/W RFA.CROB No. 24 of 2025

           HC-KAR




               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                 DATED THIS THE 16TH DAY OF OCTOBER, 2025

                                    BEFORE
                    THE HON'BLE MR. JUSTICE V SRISHANANDA
               REGULAR FIRST APPEAL No.98 OF 2013 (DEC/PAR)
                  C/W RFA CROSS OBJECTION No.24 OF 2025

          IN RFA No.98/2013

          BETWEEN:

          1.    SRI R DAYANANDA REDDY
                AGED ABOUT 46 YEARS
                S/O LATE RAMASWAMY REDDY
                R/AT D.NO.1533/32, 3RD MAIN
                RAMAIAH LAYOUT
                BANGALORE-560 084.

          2.    SRI.N.M.NARENDRA REDDY
                AGED ABOUT 46 YEARS,
                S/O SRI.MUNIREDDY,
                R/O DODDANEKKUNDI VILLAGE,
                K.R.PURAM HOBLI,
                BANGALORE-560 037.
Digitally
signed by 3.    SRI.G.K.GANESH
MALATESH        AGED ABOUT 47 YEARS,
KC
                S/O SRI.G.T.KRISHNAPPA REDDY,
Location:       R/O C/O THIPPA REDDY,
HIGH            RAJAPALYA,
COURT OF        HOODI VILLAGE & POST,
KARNATAKA
                K.R.PURAM HOBLI,
                BANGALORE-560 048.

          4.    SRI.G.K.SURESH
                AGED ABOUT 45 YEARS,
                S/O SRI.G.T.KRISHNAPPA REDDY,
                R/O C/O THIPPA REDDY, RAJAPALYA,
                              -2-
                                          NC: 2025:KHC:41644
                                         RFA No. 98 of 2013
                                C/W RFA.CROB No. 24 of 2025

HC-KAR




     HOODI VILLAGE & POST,
     K.R.PURAM HOBLI,
     BANGALORE-560 048
                                          ...APPELLANTS
(BY SRI NISHANTH.A.V ADVOCATE FOR A1 TO A3;
SRI D.R.RAVISHANKAR, SR.COUNSEL FOR SRI R.ANIL KUMAR,
ADVOCATE FOR A4)
AND:

1.       SMT. MUNIYAMMA
         AGED ABOUT 60 YEARS,
         W/O LATE SRI.M.MUNISWAMAPPA,

2.       SMT.MANJULA
         AGED ABOUT 43 YEARS,
         D/O LATE M.LATE M.MUNISWAMAPPA,

3.       SRI.H.M MUNIRAJU
         AGED ABOUT 41 YEARS,
         S/O LATE M.MUNISWAMAPPA,

4.       SRI.H.M.NARAYANASWAMY
         AGED ABOUT 39 YEARS,
         S/O LATE SRI.M.MUNISWAMAPPA,

5.       SMT.GULLAMMA
         AGED ABOUT 35 YEARS,
         D/O LATE SRI.M.MUNISWAMAPPA,

6.       SMT.C.CHINNAMMA
         AGED ABOUT 33 YEARS,
         D/O LATE SRI.M.MUNISWAMAPPA,

7.       SRI.H.M.RAJAPPA
         AGED ABOUT 30 YEARS,
         S/O LATE SRI.M.MUNISWAMAPPA,

8.       SMT.LAKSHMI
         AGED ABOUT 25 YEARS,
                             -3-
                                           NC: 2025:KHC:41644
                                          RFA No. 98 of 2013
                                 C/W RFA.CROB No. 24 of 2025

HC-KAR




         D/O LATE SRI.M.MUNISWAMAPPA,

         RESPONDENTS NO.1 TO 8 ARE
         LRS OF LATE M.MUNISWAMAPPA
         AND R/AT NO.591, 11TH CROSS,
         THIGALARA PALYA, HOODI VILLAGE,
         MAHADEVAPURA POST,
         BANGALORE EAST TALUK,
         BANGALORE URBAN DISTRICT.

9.       SRI.C.PRAKASH
         AGED ABOUT 42 YEARS,
         S/O LATE M.CHINNAPPA,
         R/O KONADASAPURA,
         BOODIGERE CROSS,
         VEEGONAGAR POST,
         BANGALORE-560 049.

10.      SRI.C.CHANDRA
         AGED ABOUT 40 YEARS,
         S/O LATE M.CHINNAPPA,
         R/O SRIDHARA BUILDING,
         2ND CROSS, NEAR BRIGHT SCHOOL,
         VIVEKANANDA NAGARA,
         HOSAKOTE TOWN,
         BANGALORE RURAL DISTRICT.

11.      SMT.DEVATHA
         AGED ABOUT 25 YEARS,
         W/O SRI.KUMAR,
         D/O LATE M.CHINNAPPA,
         R/O NEAR SRI.YELLAMMA TEMPLE,
         BAVINA MARADA BEEDI,
         HOSAKOTE TOWN,
         BANGALORE RURAL DISTRICT.

         RESPONDENTS NO.9 TO 11 ARE
         LRs OF SRI M.CHINNAPPA
         AND SMT.YELLAMMA
                             -4-
                                        NC: 2025:KHC:41644
                                       RFA No. 98 of 2013
                              C/W RFA.CROB No. 24 of 2025

HC-KAR




12.      SRI.M.N.MUNIYAPPA
         SINCE DEAD
         REPRESENTED BY HIS LR'S
         12(a) TO 12(d)

12(a) SMT.RATHNAMMA
      AGED ABOUT 64 YEARS
      W/O LATE MUNIYAPPA
      1ST MAIN, 4TH CROSS,
      VIVEKANANDA NAGARA
      NEAR CITIZEN SCHOOL,
      HOSKOTE TOWN
      HOSAKOTE, BANGALORE RURAL-562 114

12(b) SRI RAVIKUMAR
      AGED ABOUT 46 YEARS
      S/O LATE MUNIYAPPA
      SRI MANJUNATHA NILAYA
      1ST MAIN, SWAMY VIVEKANANDA NAGARA
      NEXT TO CITIZEN SCHOOL
      HOSKOTE TOWN
      HOSAKOTE
      BANGALORE RURAL-562 114

12(c) SRI M.VENUGOPAL
      AGED ABOUT 43 YEARS
      S/O LATE MUNIYAPPA
      BRAMHAKUMARI ROAD, 4TH CROSS
      VIVEKANANDANAGARA
      HOSAKOTE, BANGALORE-562 114

12(d) SRI M.NEERESH
      AGED ABOUT 42 YEARS
      S/O LATE MUNIYAPPA
      1ST MAIN, SWAMY VIVEKANANDANAGARA
      NEXT TO CITIZEN SCHOOL
      HOSKOTE TOWN
      HOSAKOTE, BANGALORE RURAL-562 114
                              -5-
                                         NC: 2025:KHC:41644
                                       RFA No. 98 of 2013
                              C/W RFA.CROB No. 24 of 2025

HC-KAR




13.      SRI.M.NARAYANA
         AGED ABOUT 30 YEARS,
         S/O LATE ABBALAPPA,
         R/O THIGALARA PALYA,
         HOODI VILLAGE, D.NO.695,
         MAHADEVAPURA PANCHAYATHI,
         BANGALORE-560 048.

14.      SRI.K.KRISHNAPPA
         S/O LATE ABBALAPPA,
         SINCE DEAD BY HIS LR'S

14(a) SMT.MUNINARAYANAMMA
      AGED ABOUT 62 YEARS
      W/O LATE KRISHNAPPA

14(b) SRI SHIVAKUMAR
      AGED ABOUT 42 YEARS
      S/O LATE KRISHNAPPA

         BOTH ARE RESPONDENT NO.14(a) AND 14(b)
         ARE R/AT NO.360, 1ST MAIN
         OPPOSITE MVJ COLLEGE
         AKG COLONY
         CHANNASANDRA
         KADUGODI PLANTATION
         BANGALORE-560 067

15.      SRI.VENKATESHA
         AGED ABOUT 35 YEARS,
         S/O LATE SRI.MUNIYAPPA,

16.      SRI. NAGARAJU
         AGED ABOUT 30 YEARS,
         S/O LATE SRI.MUNIYAPPA,

         RESPONDENTS NO.15 AND 16 ARE
         LRs OF LATE SMT.MUNIYAMMA AND
         LATE SRI.MUNIYAPPA AND ARE
         R/O KURUBARAPETE BY
                              -6-
                                            NC: 2025:KHC:41644
                                           RFA No. 98 of 2013
                                  C/W RFA.CROB No. 24 of 2025

HC-KAR




         PROFESSIONALLY LEMON MERCHANTS,
         HOSAKOTE TOWN AND TALUK,
         BANGALORE-560 049.

17.      SRI.MUNIVENKATAPPA
         AGED ABOUT 45 YEARS,
         S/O CHICKAMUNIYAPPA,
         R/O HOODI VILLAGE & POST,
         MAHADEVAPURA PANCHAYATHI,
         BANGALORE-560 048.

18.      SMT.MUNILAKSHMAMMA
         AGED ABOUT 45 YEARS,
         W/O LATE NARAYANAPPA,
         R/O D. NO.224, 3RD CROSS,
         KAKAPPA GARDEN,
         THIGALARA PALYA,
         HOODI VILLAGE & POST,
         MAHADEVAPURA PANCHAYATH,
         BANGALORE-560 048.

         RESPONDENT NO.18 IS THE LR OF
         SRI NARAYANAPPA

19.      SRI.SEENA @ SRINIVASA
         AGED ABOUT 40 YEARS,
         S/O CHICKAMUNIYAPPA,
         R/O HOODI VILLAGE
         MAHADEVAPURA POST,
         BANGALORE EAST TALUK

20.      SRI.SHANKARAPPA
         AGED ABOUT 38 YEARS,
         S/O CHICKAMUNIYAPPA,
         R/O HOODI VILLAGE,
         MAHADEVAPURA POST,
         BANGALORE EAST TALUK

21.      SRI.NAGAPPA (N.G.E.F.)
         AGED ABOUT 45 YEARS,
         S/O LATE VENKATAPPA,
                              -7-
                                            NC: 2025:KHC:41644
                                        RFA No. 98 of 2013
                               C/W RFA.CROB No. 24 of 2025

HC-KAR




         R/O 7TH CROSS, ANEPALYA,
         AUDUGODI POST,
         BANGALORE-560 030.

22.      SMT.VASANTHA
         W/O SRI.SRINIVASA,
         D/O LATE VENKATAPPA,
         R/O 1ST MAIN, PILLAPPA BUILDING,
         OPP.THIRUMALA TRADERS,
         CHIKKABOMMASANDRA VILLAGE,
         G.K.V.K. POST,
         BANGALORE-560 065.

         RESPONDENTS NO.21 AND 22 ARE
         LRS OF SRI.H.K.VENKATESH

23.      SMT.MANJULA
         AGED ABOUT 38 YEARS,
         S/O LATE VENKATASWAMY @ SWAMY

24.      KUM. SANDHYA
         AGED ABOUT 16 YEARS,
         D/O LATE VENKATASWAMY @ SWAMY.

25.      MASTER HEMANTH
         AGED ABOUT 14 YEARS,
         S/O LATE VENKATASWAMY @ SWAMY

         RESPONDENTS NO.24 AND 25 ARE
         MINORS, REPRESENTED BY THEIR MOTHER
         AND NATURAL GUARDIAN
         VIZ. RESPONDENT NO.23 AND
         RESPONDENT NOS.23 TO 25 ARE
         R/O EARANNA BUILDING,
         NEAR SRI.HONAMMA TEMPLE,
         BHAVANI ROAD, HEBBAGUDI VILLAGE,
         BOMMASANDRA POST,
         ANEKAL TALUK,
         BANGALORE-560 099.
                             -8-
                                          NC: 2025:KHC:41644
                                         RFA No. 98 of 2013
                                C/W RFA.CROB No. 24 of 2025

HC-KAR




26.      SMT.PADMA
         AGED ABOUT 36 YEARS,
         W/O SRI.MUNISWAMY,
         D/O LATE VENKATAPPA,
         R/O SLUM BOARD,
         CHIKKABOMMASANDRA VILLAGE,
         G.K.V.K. POST,
         BANGALORE -560 065.

27.      SMT.RATHNAMMA
         AGED ABOUT 34 YEARS,
         W/O SRI.MUNIYAPPA (JADIGENAHALLI),
         D/O LATE VENKATAPPA,
         R/O DHARMARAYA TEMPLE STREET,
         RAMAGONDANAHALLI VILLAGE,
         VARTHUR HOBLI,
         WHITE FIELD POST,
         BANGALORE-560 066.

28.      SMT.MANJUNA (ANGADI)
         AGED ABOUT 32 YEARS,
         W/O SRI.SHIVA KUMAR,
         D/O LATE VENKATAPPA,
         R/O DODDAKUNTE (COXE TOWN,),
         SRI.KAUVERAMMA TEMPLE,
         SLUM AREA, FRAZER TOWN,
         BANGALORE-560 005.

29.      SMT.M.MANJULA
         AGED ABOUT 30 YEARS,
         W/O LATE RAJAPPA,
         DAUGHTER IN LAW OF K.MUNIYAPPA

30.      MASTER RAHUL
         AGED ABOUT 13 YEARS,
         S/O LATE RAJAPPA,

31.      KUMARI RAMYA
         AGED ABOUT 13 YEARS,
         D/O LATE RAJAPPA,
                             -9-
                                          NC: 2025:KHC:41644
                                         RFA No. 98 of 2013
                                C/W RFA.CROB No. 24 of 2025

HC-KAR




32.      KUMARI LAVANYA
         AGED ABOUT 11 YEARS,
         D/O LATE RAJAPPA,

         RESPONDENTS NO.30 AND 32 ARE
         MINORS, REPRESENTED BY THEIR
         MOTHER & NATURAL GUARDIAN
         SMT.M.MANJULA, RESPONDENT NO.29.
         ALL R/O OPP. TO KRISHNA HIGH SCHOOL,
         1ST CROSS, 1ST MAIN,
         CHIKKADESANDRA EXTN.,
         K.R.PURAM POST,
         BANGALORE-560 036.

33.      SRI.H.THIPPA REDDY
         AGED ABOUT 72 YEARS,
         S/O LATE SRI.HANUMA REDDY,
         R/AT RAJAPALYA, HOODI MAIN ROAD,
         MAHADEVAPURA PANCHAYATHI,
         BANGALORE EAST TALUK,
         BANGALORE-560 048.

33(a) SMT.KAMALAMMA
      W/O LATE SRI H.THIPPA REDDY
      AGED ABOUT 68 YEARS
      R/AT NO.22, 'SRI SATYA SAI NILAYAM'
      MAHALAKSHMI POST
      BENGALURU-560 037

33(b) SRI T.KIRAN KUMAR
      S/O LATE SRI H.THIPPA REDDY
      AGED ABOUT 42 YEARS
      RESIDING AT 'SAI BRINDAVAN'
      65/6, 65/7, SIDDAPURA
      NELLURAHALLI MAIN ROAD
      BENGALURU-560 066

34.      SRI.VENKATARAMANA REDDY
         AGED ABOUT 50 YEARS,
         R/AT RAJAPALYA,HOODI MAIN ROAD,
                            - 10 -
                                          NC: 2025:KHC:41644
                                         RFA No. 98 of 2013
                                C/W RFA.CROB No. 24 of 2025

HC-KAR




         MAHADEVAPURA PANCHAYATHI,
         BANGALORE-560 048.

35.      SRI.R.SHESHA REDDY
         AGED ABOUT 45 YEARS,
         S/O SRI.RAMA REDDY,
         R/O CHANNAPPANAHALLI,
         K.R.PURAM HOBLI,
         MARATHAHALLI POST,
         BANGALORE-560 037.

36.      SRI.R.SOMASHEKAR
         AGED ABOUT 47 YEARS,
         S/O SRI.RAMA REDDY,
         R/O K.R.PURAM HOBLI,
         MARATHAHALLI POST,
         BANGALORE-560 037.

37.      SMT.MUNIYAMMA
         AGED ABOUT 65 YEARS,
         W/O MUNIANJINAPPA,
         R/O D.NO.206, HORAMAVU,
         JAYANTHINAGARA,
         BANGALORE.

38.      SMT.VENKATAMMA
         AGED ABOUT 62 YEARS,
         W/O LATE MUNIYAPPA,
         R/O MAGABALA VILLAGE,
         JADIGENAHALLI POST,
         HOSAKOTE TALUK,
         BANGALORE RURAL DISTRICT.

39.      SMT.NARAYANAMMA
         AGED ABOUT 60 YEARS,
         W/O SRI.ABU,
         R/O CHIKKATHI JALARAPETE,
         HOSAKOTE TOWN & TALUK,
         BANGALORE RURAL DISTRICT.
                                       ...RESPONDENTS
(BY SRI. S.N.ASHWATHNARAYAN, SRL COUNSEL FOR
                             - 11 -
                                         NC: 2025:KHC:41644
                                        RFA No. 98 of 2013
                               C/W RFA.CROB No. 24 of 2025

HC-KAR




SRI S.A.SUDHINDRA, ADVOCATE FOR R12(A TO D) AND
R14(B), R38 AND R39;
SRI T.S.VENKATESH, ADVOCATE FOR R10 AND R11;
SRI C.SHANKAR REDDY, ADVOCATE FOR R33(a AND b);
R1, R15, R14(a), R16, R18, R23, R28, R29, R34, R35 ARE
SERVED AND UNREPRESENTED;
R24 AND R25 ARE MINORS REPRESENTED BY R23;
R30 AND R32 ARE MINORS REPRESENTED BY R29;
VIDE ORDER DATED 11.08.2014, NOTICE TO R17, R19 TO R22,
R26, R27 AND R36 ARE HELD SUFFICIENT)
VIDE ORDER DATED 08.09.2014, NOTICE TO R17, R19, R20,
R21, R22, R26, R27 AND R36 ARE SERVED BY WAY OF PAPER
PUBLICATION;
VIDE ORDER DATED 17.08.2017, APPEAL ABATED AGAINST
R37;
SRI KUMARSWAMY.M, ADVOCATE FOR R9;
SRI H.S.SHANKAR, ADVOCATE FOR R3, R4 AND R7)
    THIS RFA IS FILED UNDER SECTION 96 OF CIVIL
PROCEDURE CODE AGAINST THE JUDGMENT AND DECREE
DATED 2.11.2012 PASSED IN O.S.NO.8157/1998 ON THE FILE
OF XVIII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FILED FOR PARTITION AND
DECLARATION.

IN RFA.CROB No.24/2025

BETWEEN:

     LATE SMT MUNIYAMMA
     SINCE DEAD BY LRS,

     LATE SMT VENKTAMMA,
     SINCE DEAD BY LRS,

1.   KONERAPPA,
     S/O VENKATAMMA
     AGED ABOUT 64 YEARS,
                             - 12 -
                                         NC: 2025:KHC:41644
                                        RFA No. 98 of 2013
                               C/W RFA.CROB No. 24 of 2025

HC-KAR




2.   LAKSHMAMMA
     D/O VENKATAMMA
     AGED ABOUT 52 YEARS,

3.   SRI RAMA
     S/O VENKATAMMA
     AGED ABOUT 39 YEARS,

4.   MUNIRAJU
     S/O VENKATAMMA
     AGED ABOUT 46 YEARS,

5.   MANJAMMA
     D/O VENKATAMMA
     AGED ABOUT 42 YEARS,

6.   SHANTHAMMA
     D/O VENKATAMMA
     AGED ABOUT 40 YEARS,

     ALL ARE RESIDING AT
     MAGABALA VILLAGE
     JADIGENAHALLI POST,
     HOSAKOTE TALUK,
     BANGALORE RURAL DISTRICT

7.   SMT NARAYANAMMA
     W/O SRI ABU,
     AGED ABOUT 71 YEARS
     R/AT CHIKKATHI JALARAPETE,
     HOSAKOTE TOWN AND TALUK,
     BANGALORE RURAL DISTRICT
                                     ...CROSS OBJECTORS

(BY SRI S.N.ASHWATHANARAYAN, SR. COUNSEL
SRI SUDHINDRA S A, ADVOCATE)

AND:

1.   SRI R DAYANANDA REDDY
     AGED ABOUT 72 YEARS,
                           - 13 -
                                        NC: 2025:KHC:41644
                                      RFA No. 98 of 2013
                             C/W RFA.CROB No. 24 of 2025

HC-KAR




     S/O LATE RAMASWAMY REDDY,
     R/AT D NO.1533/32,
     3RD MAIN, RAMAIAH LAYOUT,
     BANGALORE - 84

2.   SRI N M NARENDRA REDDY
     AGED ABOUT 46 YEARS,
     S/O SRI MUNIREDDY,
     R/O DODDANEKKUNDI VILLAGE,
     K.R.PURAM HOBLI,
     BANGALORE-560 037.

3.   SRI.G.K.GANESH
     AGED ABOUT 47 YEARS,
     S/O SRI.G.T.KRISHNAPPA REDDY,
     R/O C/O THIPPA REDDY, RAJAPALYA,
     HOODI VILLAGE AND POST,
     K.R.PURAM HOBLI,
     BANGALORE-560 048.

4.   SRI.G.K.SURESH
     AGED ABOUT 45 YEARS,
     S/O SRI.G.T.KRISHNAPPA REDDY,
     R/O C/O THIPPA REDDY, RAJAPALYA,
     HOODI VILLAGE AND POST,
     K.R.PURAM HOBLI,
     BANGALORE-560 048

5.   SMT.MANJULA
     AGED ABOUT 43 YEARS,
     D/O LATE LATE M.MUNISWAMAPPA,

6.   SRI.H.M MUNIRAJU
     AGED ABOUT 41 YEARS,
     S/O LATE M.MUNISWAMAPPA,

7.   SRI H.M.NARAYANASWAMY
     AGED ABOUT 39 YEARS,
     S/O LATE SRI.M.MUNISWAMAPPA,
                             - 14 -
                                         NC: 2025:KHC:41644
                                        RFA No. 98 of 2013
                               C/W RFA.CROB No. 24 of 2025

HC-KAR




8.   SMT GULLAMMA
     AGED ABOUT 35 YEARS,
     D/O LATE SRI.M.MUNISWAMAPPA,

9.   SMT CHINNAMMA
     AGED ABOUT 33 YEARS,
     D/O LATE SRI.M.MUNISWAMAPPA,

10. SRI H M RAJAPPA
    AGED ABOUT 30 YEARS,
    S/O LATE SRI.M.MUNISWAMAPPA,

11. SMT LAKSHMI
    AGED ABOUT 25 YEARS,
    D/O LATE SRI.M.MUNISWAMAPPA,

     RESPONDENTS NO.5 TO 11 ARE
     LRS OF LATE M.MUNISWAMAPPA
     ALL R/AT NO.591, 11TH CROSS,
     THIGALARA PALYA, HOODI VILLAGE,
     MAHADEVAPURA POST,
     BANGALORE EAST TALUK,
     BANGALORE URBAN DISTRICT.

12. SRI.C.PRAKASH
    AGED ABOUT 42 YEARS,
    S/O LATE M.CHINNAPPA,
    R/O KONADASAPURA,
    BOODIGERE CROSS,
    VEEGONAGAR POST,
    BANGALORE-560 049.

13. SRI.C.CHANDRA
    AGED ABOUT 40 YEARS,
    S/O LATE M.CHINNAPPA,
    R/O SRIDHARA BUILDING,
    2ND CROSS, NEAR BRIGHT SCHOOL,
    VIVEKANANDA NAGARA, HOSAKOTE TOWN,
    BANGALORE RURAL DISTRICT
                            - 15 -
                                        NC: 2025:KHC:41644
                                       RFA No. 98 of 2013
                              C/W RFA.CROB No. 24 of 2025

HC-KAR




14. SMT.DEVATHA
    AGED ABOUT 25 YEARS,
    W/O SRI.KUMAR,
    D/O LATE M.CHINNAPPA,
    R/O NEAR SRI.YELLAMMA TEMPLE,
    MARADA BEEDI, HOSAKOTE TOWN,
    BANGALORE RURAL DISTRICT.

    RESPONDENTS NO.13 AND 14 ARE
    LRs OF SRI M.CHINNAPPA
    AND SMT.YELLAMMA.H

    SRI.M.N.MUNIYAPPA
    SINCE DEAD BY LRS

15. SMT RATHNAMMA
    W/O LATE MUNIYAPPA
    AGED ABOUT 64 YEARS,

16. SRI M RAVI KUMAR
    W/O LATE MUNIYAPPA
    AGED ABOUT 47 YEARS,

    R15 AND R16 ARE RESIDING AT
    MANJUNATHA NILAYA,
    SWAMY VIVEKANANDA NAGAR,
    1ST MAIN ROAD, 4TH CROSS,
    NEAR CITIZEN SCHOOL
    HOSAKOTE - 562 114

17. SRI VENUGOPAL
    S/OLATE MUNIYAPPA
    AGE ABOUT 44 YEARS,
    KRISHNAPPA BUILDING
    V R GARDEN CITY
    NEAR MARUTHI SAW MILL
    BEHIND SHIVA GARDEN
    HOSAKOTE - 562114
                          - 16 -
                                       NC: 2025:KHC:41644
                                      RFA No. 98 of 2013
                             C/W RFA.CROB No. 24 of 2025

HC-KAR




18. SRI M NEERESH
    S/O LATE MUNIYAPPA
    AGE ABOUT 43 YEARS
    NO G 193, 2ND CROSS,
    7TH MAIN, HAL OLD TOWN SHIP
    HAL, BANGALORE - 560017

19. SRI M NARAYANA
    AGE ABOUT 30 YEARS
    S/O LATE ABBALAPPA
    R/O THIGALARA PALYA,
    HOODI VILLAGE, D.NO. 695,
    MAHADEVAPURA PANCHAYATH
    BANGALORE - 560 048

20. SRI K KRISHNAPPA
    AGE ABOUT 30 YEARS
    S/O LATE ABBALAPPA
    R/O THIGALARA PALYA,
    HOODI VILLAGE AND POST
    MAHADEVAPURA PANCHAYATH
    BANGALORE - 560048

21. SRI VENKATESHA
    AGE ABOUT 35 YEARS
    S/O LATE SRI MUNIYAPPA

22. SRI NAGARAJU
    AGE ABOUT 30 YEARS
    S/O LATE SRI MUNIYAPPA

    RESPONDENT NOS.21 AND 22 ARE
    LRS OF LATE SMT MUNIYAMMA
    AND LATE SRI MUNIYAPPA
    R/AT KURUBARAPETE
    BY PROFESSIONALLY LEMON MERCHANTS
    HOSAKOTE TOWN AND TALUK
    BANGALORE - 560049

23. SRI MUNIVENKATAPPA
    AGE ABOUT 45 YEARS
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    S/O CHICKAMUNIYAPPA
    R/O HOODI VILLAGE AND POST
    MAHADEVAPURA PANCHAYATHI
    BANGALORE - 560048

24. SMT MUNILAKSHMAMMA
    AGE ABOUT 45 YEARS
    W/OLATE NARAYANAPPA
    R/O D NO.224, 3RD CROSS,
    KAKAPPA GARDEN
    THIGALARA PALYA
    HOODI VILLAGE AND POST,
    MAHADEVAPURA PANCHAYATH
    BANGALORE - 560048

    RESPONDENT NO.24 IS THE LR
    LR OF SRI NARAYANAPPA

25. SRI SEENA @ SRINIVASA
    AGE ABOUT 40 YEARS
    S/O CHICKAMUNIYAPPA
    R/O HOODI VILLAGE AND POST
    MAHADEVAPURA PANCHAYATHI
    BANGALORE - 560048

26. SRI SHANKARAPPA
    AGED ABOUT 38 YEARS,
    S/O CHICKAMUNIYAPPA,
    R/O HOODI VILLAGE,
    MAHADEVAPURA POST,
    BANGALORE EAST TALUK.

27. SRI NAGAPPA (N G E F )
    AGED ABOUT 45 YEARS,
    S/O LATE VENAKTAPPA,
    R/O 7TH CROSS, ANEPALYA,
    AUDUGODI POST, BANGALORE- 560 030.

28. SMT VASANTHA
    W/O SRI SRINIVASA,
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    D/O LATE VENKTAPPA,
    R/O 1 MAIN, PILLAPPA BUILDING,
    OPP. THIRUMALA TRADERS,
    CHIKKABOMMASANDRA VILLAGE,
    G K V K POST, BANGALORE 560 065.
    RESPONDENTS NO.27 AND 28 ARE
    LRS OF SRI H K VENKATESH

29. SMT MANJULA
    AGED ABOUT 38 YEARS,
    S/O LATE VENKATASWAMY

30. KUM SANDHYA
    AGED ABOUT 16 YEARS,
    D/O LATE VENKATASWAMY

31. MASTER HEMANTH
    AGED ABOUT 14 YEARS,
    S/O LATE VENKATASWAMY

    RESPONDENTS NO.30 AND 31 ARE
    SINCE MINORS AND REPRESENTED BY
    THEIR MOTHER AND NATURAL GUARDIAN
    VIZ RESPONDENT NO.29 AND
    RESPONDENTS NO.30 AND 31 ARE
    R/O EARANNA BUILDING
    NEAR SRI HONAMMA TEMPLE
    BHAVANI ROAD, HEBBAGUDI VILLAGE
    BOMMASANDRA POST, ANEKAL TALUK
    BANGALORE -560 099

32. SMT PADMA
    AGE ABOUT 36 YEARS
    W/O SRI MUNISWAMY
    D/O LATE VENKATAPPA
    R/O SLUM BOARD
    CHIKKABOMMASANDRA VILLAGE
    G K V K POST
    BANGALORE-560 065
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33. SMT RATHNAMMA
    AGE ABOUT 34 YEARS
    W/O SRI MUNIYAPPA(JADIGENAHALLI)
    D/O LATE VENKATAPPA
    R/O DHARMARAYA TEMPLE STREET
    RAMAGONDANAHALLI VILLAGE
    VARTHUR HOBLI, WHITE FIELD POST
    BANGALORE -560 066

34. SMT MANJUNA (ANGADI)
    AGE ABOUT 32 YEARS
    W/O SRI SHIVA KUMAR
    D/O LATE VENKATAPPA
    R/O DODDAKUNTE (COXE TOWN)
    SRI KAUVERAMMA TEMPLE
    SIUM AREA, FRAZER TOWN
    BANGALORE -560005

35. SMT M MUNJULA
    AGE ABOUT 30 YEARS
    W/O LATE RAJAPPA
    DAUGHTER IN LAW OF K.MUNIYAPPA

36. MASTER RAHUL
    AGE ABOUT 13 YEARS
    S/O LATE RAJAPPA

37. KUMARI RAMYA
    AGE ABOUT 13 YEARS
    D/O LATE RAJAPPA

38. KUMARI LAVANYA
    AGE ABOUT 11 YEARS
    D/O LATE RAJAPPA

    RESPONDENTS NO.36 TO 38 ARE
    MINORS REPRESENTED BY THEIR
    MOTHER AND GUARDIAN
    SMT.M.MANJULA RESPONDENT NO.35
    ALL R/O OPP. TO KRISHNA HIGH SCHOOL
    1 CROSS, 1 MAIN, CHIKKADESANDRA EXTN
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     K R PURAM POST
     BANGALORE -560036

39. SRI H THIPPA REDDY
    AGED ABOUT 72 YEARS
    S/O LATE SRI HANUMA REDDY
    R/AT RAJAPALYA
    HOODI MAIN ROAD
    MAHADEVAPURA PANCHAYATHI
    BANGALORE EAST TALUK
    BANGALORE -560 048
                                                 ...RESPONDENTS

    THIS RFA.CROB IN RFA.98/2013 IS FILED UNDER
ORDER 41 RULE 22 OF CIVIL PROCEDURE CODE, AGAINST
THE JUDGMENT AND DECREE DATED 2.11.2012 PASSED IN
O.S.NO.8157/1998 ON THE FILE OF XVIII ADDITIONAL
CITY   CIVIL  AND  SESSIONS    JUDGE, BENGALURU,
DECREEING THE SUIT FOR DECLARATION, PARTITION AND
SEPARATE POSSESSION.


     THESE RFA AND RFA.CROB, COMING ON FOR ORDERS,
THIS DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM:    HON'BLE MR. JUSTICE V SRISHANANDA


                       ORAL JUDGMENT

Sri S.N. Ashwathanarayana, learned counsel representing respondent Nos.12(a) to (d), 14(b), 38 and 39 files objections to the memo filed by respondent Nos.2 to 8, who are the legal representatives of the plaintiff. Sri R.S. Ravi, learned Senior Counsel represents the legal representatives of the plaintiff in O.S.No.8157/1998.

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2. The present appeal is filed by the purchaser challenging the validity of the decree.

3. Memo filed by the legal representatives of the plaintiff who are respondent Nos.2 to 8 is sought to be objected by the respondent Nos.12(a) to (d), 14(b), 38 and 39.

4. As could be seen from the objections filed by the above respondents, they submit that they have got a counter claim.

5. Per contra, before the Trial Court very same defendants had sought for dismissal of the suit.

6. Since respondent Nos.12(a) to (d), 14(b), 38 and 39 had sought for dismissal of the suit, there cannot be any counter claim to be entertained by this Court, on the ground that the appeal is continuation of the suit.

7. However, if defendant Nos.2, 4, 22 and 23 who are respondent Nos.12(a) to (d), 14(b), 38 and 39 are having any independent right in respect of suit schedule property they may claim so in appropriate proceedings.

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8. If any such proceeding is filed, parties are at liberty to canvas all favourable points, in accordance with law.

9. With such liberty for respondent Nos.12(a) to (d), 14(b), 38 and 39, the objections filed by them to the memo seeking withdrawal of suit in O.S.No.8157/1998 by the legal representatives of original plaintiff (respondent Nos.2 to 8) is hereby dismissed and suit is permitted to be withdrawn as plaintiff is the master of suit.

10. Appellants have no objection for dismissal of the suit either.

11. Hence, the following:

ORDER
(i) Memo dated 26.09.2025 filed by respondent Nos.2 to 8 who are the legal representatives of original plaintiff to withdraw the suit is accepted and placed on record.
(ii) Consequently, suit in O.S.No.8157/1998 pending on the file of the XVIII Additional City Civil
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NC: 2025:KHC:41644 RFA No. 98 of 2013 C/W RFA.CROB No. 24 of 2025 HC-KAR and Sessions Judge, Bengaluru, is permitted to be withdrawn.

(iii) Appeal and the Cross Objection are dismissed.

Sd/-

(V SRISHANANDA) JUDGE kcm List No.: 1 Sl No.: 17