Delhi High Court - Orders
The Chairman, New Delhi Municipal ... vs Subhash Chandra Aggarwal on 4 November, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4064/2019
THE CHAIRMAN, NEW DELHI MUNICIPAL
COUNCIL & ANR ..... Petitioners
Through: Ms. Sriparna Chatterjee and Mr.
Soumitra Chatterjee, Advocates
versus
SUBHASH CHANDRA AGGARWAL ..... Respondent
Through: Mr. Manpreet Singh, Mr. Gagan
Chawla and Mr. Arunesh Sharma,
Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 04.11.2022
1. Learned counsels for the parties pray for an adjournment.
2. At request, list on 12.12.2022.
3. Rejoinder, if any, be filed before the next date of hearing.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J NOVEMBER 4, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:09.11.2022 16:19:17 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.