Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(4)(e) in West Bengal Town and Country (Planning and Development) Act, 1979

(e)locate cluster of villages and huts and designate land for hats, markets, cottage industry, livestock, pasture festivals, fairs, melas and like community facilities and conservation of trees and forests;