Gujarat High Court
Arvind C Patel vs Gujarat Housing Board on 28 March, 2012
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION No 9210 of 2001
in
LETTERS PATENT APPEAL (STAMP NUMBER)No 193 of 2001
--------------------------------------------------------------
ARVIND C PATEL
Versus
GUJARAT HOUSING BOARD
--------------------------------------------------------------
Appearance:
1. Civil Application No. 9210 of 2001
MR BS PATEL for Petitioner No. 1
MRS RANJAN B PATEL for Petitioner No. 1
.......... for Respondent No. 1-2
--------------------------------------------------------------
CORAM : THE CHIEF JUSTICE MR. D.S.SINHA
and
MR.JUSTICE B.C.PATEL
Date of Order: 02/04/2002
ORAL ORDER
(Per : THE CHIEF JUSTICE MR. D.S.SINHA) Rule returnable after Summer Vacation.
[D.S. SINHA, C.J.] [B.C. PATEL, J.] ***** pirzada/-