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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(ii) in The Calcutta Sports Act, 1955

(ii)if such fee is less than the fee prescribed for membership of the Association, such member shall be required to pay only the difference between the fees for being admitted to membership of the Association.