Section 34(2) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991
(2)The following shall form part of or be paid into the University Fund :-(a)any rent, contribution or grant by Central or State Government or by body corporate;(b)trusts, bequests, donations, endowments and other grants, if any;(c)the income of the University from all sources including income from fees and charges;(d)all other sums received by the University.
