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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(1)Every vessel except a small craft shall bear the following identification marks on its hull
(a)Name of vessel (Name shall be inscribed on each bow and stern of the vessel).
(b)Registration No.
(c)Place of rec istry and year of registration.