Rajasthan High Court - Jodhpur
Jugal Kishor Sharma And Ors vs Naveen Mahajan And Ors. ... on 2 May, 2024
Author: Dinesh Mehta
Bench: Dinesh Mehta
[2024:RJ-JD:19187] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 1163/2017
1. Jugal Kishor Sharma S/o Shri Satya Narayan Sharma, R/o 11-A, Raisingh Nagar, District Sriganganagar, Rajasthan. Presently Posted At Government Upper Primary School Piplanrikhurd, Panchayat Samiti Rajsamand, District Rajsamand, Rajasthan.
2. Ratna Joshi D/o Shri Onkar Lal Joshi, R/o Krishan Nagar, Bhilwara Road, Kankroli, District Rajsamand, Rajasthan. Presently Posted At Government Upper Primary School Lavana Bhana, Panchayat Samiti Rajsamand, District Rajsamand, Rajasthan.
3. Lata Sharma D/o Shri Mulakh Raj Sharma, R/o Housing Board, Govind Nagar, District Rajsamand, Rajasthan. Presently Posted At Government Upper Primary School Piplantri Kalla Piplarntri, Panchayat Samiti Rajsamand, District Rajsamand, Rajasthan.
4. Charan Singh S/o Shri Mangal Singh, R/o 4 G.d.m., P.o.
Bhopalpura, Tehsil Suratgarh, District Sriganganagar, Rajasthan. Presently Posted At Government Upper Primary School Mundol Oura, Panchayat Samiti Rajsamand, District Rajsamand, Rajasthan.
5. Ghanshyam Salvi S/o Shri Bhanwar Lal Salvi, R/o Near Kabutar Khana, Khatri Mohalla, Raj Nagar, Tehsil Rajsamand, District Rajsamand, Rajasthan. Presently Posted At Government Upper Primary School Banda, Panchayat Amet, District Rajsamand, Rajasthan.
6. Sandeep Nandwana S/o Shri Natwarlal Nandwana, R/o Village Thoriya, P.o. Gajpur, Tehsil Kumbhalgarh, District Rajsamand, Presently Posted At Government Upper Primary School Sakroda, Panchayat Samiti Rajsamand, District Rajsamand, Rajasthan.
7. Saroj Yadav D/o Shri Bhagwan Shah Yadav, R/o Vpo Hathideda, Tehsil Shrimadhopur, District Sikar, Rajasthan. Presently Posted At Government Upper Primary School Basawaliyo Ka Guda Sangathkalla, Panchayat Samiti Rajsamand, District Rajsamand, Rajasthan.
8. Yashwant Singh S/o Shri Kalu Ram, R/o Village Paltu, P.o.
Thun, Tehsil Nagar, District Bharatpur, Rajasthan. Presently Posted At Government Upper Primary School (Downloaded on 02/05/2024 at 08:39:55 PM) [2024:RJ-JD:19187] (2 of 2) [WCP-1163/2017] Chapar Kheri, Panchayat Samiti Rajsamand, District Rajsamand, Rajasthan.
----Petitioners Versus
1. Shri Naveen Mahajan, Secretary, Department Of School Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. Shri Navnit Kumar, Deputy Secretary, Department Of Elementary Education, Government Of Rajasthan, Jaipur, Rajasthan.
3. Shri Rohit Kumar, Secretary, Rural And Panchayati Raj Department, Government Of Rajasthan, Jaipur, Rajasthan.
4. Shri Puran Chand Kishan P.c. Kishan, Director, Elementary Education, Bikaner, Rajasthan.
5. Shri Govind Singh Ranawat, Chief Executive Officer, Zila Parishad Rajsamand, Rajasthan.
6. State Of Rajasthan Its Through Secretary, School Education Raj. Jaipur Raj.
----Respondents
For Petitioner(s) : Mr. SR Godara
For Respondent(s) : -
JUSTICE DINESH MEHTA
Order
02/05/2024
1. Learned counsel for the petitioners seeks permission to withdraw the present contempt petition, as due compliance of the order under consideration has been made.
2. Permission granted.
3. Notices of contempt are hereby discharged.
4. The contempt petition is dismissed as withdrawn.
(DINESH MEHTA),J 105-raksha/-
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