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[Cites 0, Cited by 0] [Section 91(5)] [Section 91] [Entire Act]

State of West Bengal - Subsection

Section 91(5)(b) in The West Bengal Primary Education Act, 1973

(b)a member of the staff, other than the Secretary and the [Controller of Finance] [Words substituted for the words 'Finance Officer' by W.B. Act 17 of 2009.], of the Board, against any decision of the Board adversely affecting such member of the staff of the Board,