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[Cites 1, Cited by 39]

Supreme Court - Daily Orders

Ram Bhajan Singh Thro. Power Of Attorney ... vs Mahatam Singh (D) Thro. Lrs And Ors Etc ... on 8 October, 2014

Bench: Jagdish Singh Khehar, Arun Mishra

               ITEM NO.22                  COURT NO.6                  SECTION XI

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

               Petition(s) for Special      Leave   to   Appeal   (C)......CC   No(s).
               16016-16018/2014

               (Arising out of impugned final judgment and order dated
               29/07/2013   in   WB   No.   5580/1979,29/07/2013 in  WB  No.
               13687/1990,29/07/2013 in WB No. 19122/1990 passed by the High
               Court Of Judicature at Allahabad)

               RAM BHAJAN SINGH THRO. POWER OF ATTORNEY HOLDER          Petitioner(s)

                                                    VERSUS

               MAHATAM SINGH (D) THRO. LRS AND ORS ETC ETC        Respondent(s)
               (with appln. (s) for c/delay in filing SLP and office report)


               Date : 08/10/2014 These petitions were called on for hearing
                                 today.

               CORAM :
                         HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                         HON'BLE MR. JUSTICE ARUN MISHRA


               For Petitioner(s)     Mr. Manoj K. Mishra,Adv.
                                     Mr. Sandeep Kr. Dwivedi, Adv.

               For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel for the petitioner.

Delay condoned.

No ground for interference is made out in exercise of our jurisdiction under Article 136 of the Constitution of India.

The special leave petitions are dismissed.

Signature Not Verified Digitally signed by Parveen Kumar Chawla Date: 2014.10.09 16:26:13 IST Reason:

(Parveen Kr. Chawla) (Phoolan Wati Arora) Court Master Assistant Registrar