Supreme Court - Daily Orders
Ram Bhajan Singh Thro. Power Of Attorney ... vs Mahatam Singh (D) Thro. Lrs And Ors Etc ... on 8 October, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.22 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16016-16018/2014
(Arising out of impugned final judgment and order dated
29/07/2013 in WB No. 5580/1979,29/07/2013 in WB No.
13687/1990,29/07/2013 in WB No. 19122/1990 passed by the High
Court Of Judicature at Allahabad)
RAM BHAJAN SINGH THRO. POWER OF ATTORNEY HOLDER Petitioner(s)
VERSUS
MAHATAM SINGH (D) THRO. LRS AND ORS ETC ETC Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 08/10/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Manoj K. Mishra,Adv.
Mr. Sandeep Kr. Dwivedi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
Delay condoned.
No ground for interference is made out in exercise of our jurisdiction under Article 136 of the Constitution of India.
The special leave petitions are dismissed.
Signature Not Verified Digitally signed by Parveen Kumar Chawla Date: 2014.10.09 16:26:13 IST Reason:(Parveen Kr. Chawla) (Phoolan Wati Arora) Court Master Assistant Registrar