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State of Rajasthan - Section

Section 4 in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

4. Classification of Institutions.

- The institutions governed by these rules will be colleges, technical institutions, imparting advanced education in agricultural/animal husbandry/dairying veterinary schemes, agricultural engineering and allied special subject, prescribed or approved by the Government of Rajasthan in the Agricultural Department.