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[Cites 0, Cited by 0] [Section 164(1)] [Section 164] [Entire Act]

Union of India - Subsection

Section 164(1)(d) in The Coal Mines Regulations, 2011

(d)such air-duct shall be so maintained as to minimize any leakage or air and to ensure an adequate supply of air to within 3.0 metres of the face or blind end.