Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92AAA(2)] [Section 92AAA] [Entire Act]

State of Tamilnadu - Subsection

Section 92AAA(2)(i) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(i)The control unit so sealed shall be kept in specially prepared boxes on which the Returning Officer shall record the following particulars, namely:-