Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Rajasthan - Subsection Section 81(11) in Rajasthan Co-operative Societies Rules, 2003 (11)[] [Renumbered '(9)' by Notification No. G.S.R. 53, dated 10.7.2017.] The liquidator shall have power to make call for meetings of members of the society from time to time.
