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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Goa - Subsection

Section 127(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)suitable warning signs or notices, required for the safety of the building workers carrying out the work of an excavation or tunnelling, shall be displayed or erected at conspicuous places in Hindi, English and in a language understood by the majority of such building workers at such excavation or tunneling works;