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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)If the amount is payable by cheque, the Accountant shall prepare a cheque for the amount payable as per the bill and submit to the Commissioner for signing the cheque. An entry of the cheque prepared shall be made in the Cheque Issue Register.