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[Cites 0, Cited by 0] [Section 105(4)] [Section 105] [Entire Act]

State of Bihar - Subsection

Section 105(4)(b) in Bihar Inland Vessels Rules, 2013

(b)In case of any marine casualty, give warning to the approaching vessels to enable them to take necessary action in good time steer clear of the channel when in danger of sinking or goes out of control.