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[Cites 0, Cited by 0] [Section 1134] [Entire Act]

State of Haryana - Subsection

Section 1134(2) in Punjab Jail Manual

(2)Each of the four classes shall be kept separate, and on the back of each register or bundle, a piece of coloured paper showing the period for which it is to be preserved and the approximate date on which it is to be destroyed, should be pasted.