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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(7) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(7)words and expression used to denote the person in procession of any right, title or interest shall be deemed to include the predecessors and successors in right, title or interest of such person.