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State of Uttar Pradesh - Section

Section 13 in The U.P. Fire (Gazetted Officer) Services Rules, 1984

13. Physical fitness.

- No candidate shall be appointed to a post in the service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approval for appointment by direct recruitment he shall be required to pass an examination by a Medical Board. Regulations and physical standards of examination will be same as applicable in direct recruitment in U.P. Police Service.