Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Uttar Pradesh - Subsection Section 106(a) in U.P. Revenue Code (Amendment) Act, 2016 (a)in Hindi version, in sub-section (1), -(i)for the words ^^jhfr esa dk;Zokgh djsxk the words ^^jhfr ls dk;Zokgh djsxk shall be substituted;(ii)in clause (b), in sub-clause (i), for the word ^^tk,xsa the word ^^tk;saxs shall be substituted;(iii)in clause (b), in sub-clause (ii), for the words and punctuation marks ^^;Fkk fu;r izfriwfrZ dk Hkwxrku djus ij ,slh Qlyksa] isM+ksa ;k ,sls isM+ksa ds Qyksa dks ns[kHkky djus] ,df=r djus ;k gVkus dk vf/kdkj gksxk tc rd fd ,slh Qly ;k isM+ ;FkkfLFkfr] ,df=r djus ;k gVkus dk vf/kdkj gksxk tc rd fd ,sls Qly ;k isM+ ;FkkfLFkfr] ,df=r ;k gVk;s ;k e`r ;k dkVs ugha tkrs the words and punctuation marks ^^;Fkk fu;r izfrdj dk Hkqxrku djus ij ,slh Qlyksa] isM+ksa ;k ,sls isM+ksa ds Qyksa dh ns[kHkky djus] ,df=r djus ;k gVkus dk vf/kdkj gksxk tc rd fd ,slh Qly ;k isM+ ;FkkfLFkfr] ,df=r fd;s ;k gVk;s ;k dkVs ugha tkrs ;k os e`r ugha gks tkrsA shall be substituted.
