Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 18 in The Mines and Minerals (Development and Regulation) Amendment Act, 2023 18. Amendment of section 21 In section 21 of the principal Act, in the Explanation, after the words "composite licence", the words ", exploration licence" shall be inserted.
