Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Bihar - Subsection Section 17(4) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985 (4)He shows distinctly in his account books the name of the consignee and the quantity of drugs sent to him by post.
