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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(c) in Jharkhand Cinemas (Regulation) Rules, 2000

(c)Space for parking of car, etc. - No permanent Cinema house shall be allowed to be constructed unless it has provision for adequate space in its compound or in its vicinity for parking cars, cycles and other vehicles, queues of spectators which may be formed and the public to pass without obstructing any public road of traffic. The State Government may from time to time notify the standard for lay out of parking space and other open space.