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State of Uttar Pradesh - Section

Section 9 in The U.P. Fire (Gazetted Officer) Services Rules, 1984

9. Preferential qualifications.

- A candidate who has-
(i)served in the Territorial army for a minimum period of two years, or
(ii)obtained 'B' Certificate of National Cadet Corps, shall', other things being equal, be given preference in the matter of direct recruitment.