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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(1)(e) in Assam Tribal Development Authority Act, 1983

(e)To call for the reports relating to the implementation of the development pro-grammes in the area and to suggest measures for co-ordination and supervision of the Schemes.