Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(6) in Maharshi Dayanand Saraswati University Act, 1987 (6)Where a College desires to add to the courses of instruction in respect of which it is not affiliated, the procedure prescribed by sub-sections (2) to (5) shall be followed.
