Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36E(2)] [Section 36E] [Entire Act] State of Bihar - Subsection Section 36E(2)(a) in Bihar Private Irrigation Works Act, 1922 (a)the market value of the land or right injuriously affected at the time when the act was done or the work executed;