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[Cites 0, Cited by 0] [Section 329(6)] [Section 329] [Entire Act]

Union of India - Subsection

Section 329(6)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)The date of recommencement of "Very Good" conduct after a break in its continuity shall be recorded in the appropriate column of the sailor's Recommendation for [Promotion] [Substitued by S.R.O. 361, dated 10th November, 1975] and Conduct Record Sheet. The date of recommencement of "Very Good" conduct shall in all cases be inserted in red ink.