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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(b) in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970

(b)in case option is not received from any member of the service within the time specified above, he shall be deemed to have elected the revised pay scale with effect from 1-4-1960;