Bombay High Court
Eknath Shankar Paradhi,Deced. His ... vs Shri Bhikaji Laxman Bhuwad on 20 February, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-24
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 451 OF 2009
Eknath Shankar Paradhi,deced. His L.r's 1a. Smt....APPELLANT
Suman Eknath Paradhi And Ors
V/S
Shri Bhikaji Laxman Bhuwad ....RESPONDENT
Mr. Madhav Kulkarni for Appellant.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 20th February, 2023 P.C. :
S. O. to 21/02/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/02/2023 ::: Downloaded on - 21/02/2023 22:27:53 :::