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Bombay High Court

Eknath Shankar Paradhi,Deced. His ... vs Shri Bhikaji Laxman Bhuwad on 20 February, 2023

Author: Madhav

Bench: Madhav

                                                                                 Board Sr.No.:-24

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 451 OF 2009

 Eknath Shankar Paradhi,deced. His L.r's 1a. Smt....APPELLANT
 Suman Eknath Paradhi And Ors
              V/S
 Shri Bhikaji Laxman Bhuwad                   ....RESPONDENT

Mr. Madhav Kulkarni for Appellant.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 20th February, 2023 P.C. :

S. O. to 21/02/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/02/2023 ::: Downloaded on - 21/02/2023 22:27:53 :::