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[Cites 0, Cited by 0] [Section 65C(5)] [Section 65C] [Entire Act]

Union of India - Subsection

Section 65C(5)(i) in The Coal Mines Provident Fund Scheme

(i)the member's own share of contribution during the last completed period of currency for which contributions have been posted in his individual ledger" account is equal to or more than the annual premium towards his existing or proposed policy, as the case may be,