Madras High Court
Tvl.Itd Cementation India Ltd vs Assistant Commissioner (State Tax) on 18 July, 2019
Author: M.Sundar
Bench: M.Sundar
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 18.07.2019
Coram
THE HONOURABLE MR. JUSTICE M.SUNDAR
W.P.No.21005 of 2019
and WMP No.20181 of 2019
Tvl.ITD Cementation India Ltd.
2C-1, Door No.50/1, Second Floor
Alexandar Square,
Old No-34,35), Sardar Patel Road
Guindy, Chennai – 600 032. .. Petitioner
vs.
Assistant Commissioner (State Tax)
T.Nagar Assessment Circle
No.46, Greenways Road
Chennai – 600 028. .. Respondent
PRAYER : Writ Petition filed under Article 226 of the Constitution of India
praying for issuance of a Writ of Certiorarified Mandamus, call for the records
of the impugned proceedings in TIN:33101561882/2006-07/A3 dated 10.07.2019
attaching the Bank Account No.913020019780680 of Axis Bank Limited,
Teynampet Branch from the files of the respondent herein, quash the same
and lift the bank attachment, pass such other order or orders as this Hon'ble
Court may deem fit and proper in the circumstances of the case and thus
render justice.
For Petitioner : Mr.J.Poojesh
For Respondent : Mr.V.Haribabu,
Additional Government Pleader
http://www.judis.nic.in
2
ORDER
Mr.J.Poojesh, learned counsel on record for sole writ petitioner and Mr.V.Haribabu, learned Additional Government Pleader on behalf of the sole respondent are before this Court.
2. Learned counsel on record for writ petitioner submits that he has instructions to withdraw this writ petition and learned counsel has made an endorsement in the case file, which reads as follows:
'Petitioner may be permitted to withdraw.
Sd/-
18.07.2019.
Counsel for petitioner'
3. Aforesaid endorsement is reiterated in the hearing.
4. In the light of the endorsement in the case file and reiteration of the same in the hearing, this writ petition is dismissed as withdrawn. There shall be no order as to costs. Consequently, connected miscellaneous petition is closed.
18.07.2019 Speaking order: Yes/No http://www.judis.nic.in 3 Index: Yes/No vsm To Assistant Commissioner (State Tax) T.Nagar Assessment Circle No.46, Greenways Road Chennai – 600 028.
http://www.judis.nic.in 4 M.SUNDAR.J., vsm W.P.No.21005 of 2019 and WMP No.20181 of 2019 18.07.2019 http://www.judis.nic.in