Supreme Court - Daily Orders
Rajender Singh vs State Of U.P. . on 13 April, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.26 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 6615/2016
(Arising out of impugned final judgment and order dated 17/03/2010
in CMWP No. 8989/2009 passed by the High Court Of Judicature at
Allahabad)
RAJENDRA SINGH Petitioner(s)
VERSUS
STATE OF U.P. AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 13/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Vishal Yadav, Adv.
Mr. Ajay Pal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.04.16 01:49:15 IST Reason: