Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(3)When dock workers have to cross over conveyors, regular crossing facilities affording safe passage and adequately lighted shall be provided.