Rajasthan High Court - Jodhpur
M/S. Neelgiri H.P.C. Filing Station vs Hindustan Petroleum Corpn. Ltd., And ... on 27 January, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2023/RJJD/002498]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8336/2016
M/s. Neelgiri H.p.c. Filing Station
----Petitioner
Versus
Hindustan Petroleum Corpn. Ltd., And Anr
----Respondent
For Petitioner(s) : Mr. Deepak Chandak.
For Respondent(s) : Mr. Shailendra for
Mr. Sunil Beniwal, AAG.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 27/01/2023 Learned counsel for the parties submit that the present petition has become infructuous.
Consequently, the instant petition is dismissed as having become infructuous. All pending applications stand disposed of.
(DR.PUSHPENDRA SINGH BHATI), J. 141-/Jitender//-
(Downloaded on 31/01/2023 at 09:26:52 PM)Powered by TCPDF (www.tcpdf.org)