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Rajasthan High Court - Jodhpur

M/S. Neelgiri H.P.C. Filing Station vs Hindustan Petroleum Corpn. Ltd., And ... on 27 January, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                   [2023/RJJD/002498]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                                       S.B. Civil Writ Petition No. 8336/2016

                                   M/s. Neelgiri H.p.c. Filing Station
                                                                                                         ----Petitioner
                                                                          Versus
                                   Hindustan Petroleum Corpn. Ltd., And Anr
                                                                                                       ----Respondent


                                   For Petitioner(s)            :     Mr. Deepak Chandak.
                                   For Respondent(s)            :     Mr. Shailendra for
                                                                      Mr. Sunil Beniwal, AAG.



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 27/01/2023 Learned counsel for the parties submit that the present petition has become infructuous.

Consequently, the instant petition is dismissed as having become infructuous. All pending applications stand disposed of.

(DR.PUSHPENDRA SINGH BHATI), J. 141-/Jitender//-

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