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State of Madhya Pradesh - Section

Section 39 in Madhya Pradesh Prakoshtha Swamitva Rules, 2019

39. Maintenance and Repairs. - (1) Every owner must perform all maintenance and repair work within his own unit.

(2)All the repairs of internal installations of the unit such as water, light, gas, power, sewerage, telephone, air-conditioners, sanitary installations, doors, windows, lamps, and all other accessories, shall be at the expense of apartment owner concerned.
(3)The Owner shall reimburse the association for any "expenditure" incurred in repairing or replacing any common area and facilities damaged due to his fault.