Karnataka High Court
H R Ramesh Dead By Legal Representatives vs Prema H Mahishi Since Dead By Legal ... on 14 October, 2008
Author: A.S.Bopanna
Bench: A.S.Bopanna
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§::ai§.:'::.ina:z:*;: zfieez-gee the aha:-*3"élt'*T1.:fL3f""_ t}:>' ._£sa.clé I :25 i::E'::$ E*'ar%::é.a-:5 has beet: aS'E:'=?i~§'3--1&d; '~j3<<'::%w'.t£1eé'~~.v' gmrtisaas are wiliing ta: 3ia2§:§"*é:M»ia "thé =2.1sT..-_:'=z_:1:tV':V"e%': §'f Va:Va has 93: tftzaa 532-ara as Vi:;_dica.+Eé:.."3 _: féizriax '$':'3:1~a* EWILL zziateci 2:3 . 7 . wag. ':.t«. L said dmmltrgsment ant:-Q 129:3 ifitfl ceztaifi ai ac} in View of the ';*;,'m{"»};;;g::.éL';%e;:£§ by the nivision Eanch .r::sf',i:'3::,:;5.$ szazh change in the asfiigrgrmrzt "'~.s:sf ._£}:$1--.3_::a§*" as against 1:119 ans: ,""}a5_;sir.;:§:fé%d;b_---:1:1».the ' §'I;'e1imin~&ry decree can be made ';:;:,;%3émia:r~£:t.? gtaga when thaxa is e3m@rs::mise,
-2», thé:;:g_%§fie_: --%:§t&%d §.3.fi.1982 in its pxeaent form ?g;§::a;A':.au3ta:?.ne& and the applicatirzsn filed «.1i::§§a:;%:' 'j'A£-featiazk 1&1 af SEE? zeauld Eaava ta be re- by the tziai fimzsrt after abtaining '~.._gi:mnse';*3%; azzf the xzesgxzsndarzts harain .3130 befaxtee tine triafi Lfszxtzzzt far the csmgzramiae in temte: wf tim WILL. flmzafaxa, the eras: dated A "3 wmmn wr no-snmmzmnn ruwn Muwma urnlnnnnminnn Hlufl MVUK! ME' RAKNREAKA Hifiéfi KJOURT OF Kflflfifiyflflfi W55" CGURT Q? Kflkfiflfffifw Higfi CQUQ? 'AI?
"F . 1% .§ Ef';%C=E st-zarzmz quashaci. 1 .A.Nc:. III vxxéer $s5:::t:L<'§r1 3.51 zrsf CPS ia rastared "~«";'i:> H in $36? %€&3.41.§l§9"? fiat .z*9~.'::::12s;bZ§é1-33r:sL%=:fc:fi,*:>1:;;« 1:21;.-éw game haying in View the srxayfiarfiise _~ entmred--~_"
imzcs betaman the 'vtilifa axgzaaaafi by a Divisirgpz E'&4fii: hn,:':;g§'§;-~J..g;Ahi$é'éf;t':>:;:;f;'z: in the firézciairsn cited :51:.:@=.£"'%. tr: thia axsriarg tiza E3'?
aim: aa;.za::.;;".:flc=7 stage and the saws at Tqiifafihfigfi. V'
5. F-i€-*§flIdi§'£§i"_f,.- "'E:.VIi tazms szsf the above _;¢c'§2sezj*;§fafi.iA::z15aAh=:§t21 the gait petitiens are Wé:%.,3';;:.;.:2'.=.r:aa.;:§; :A':: f. t#--:3,t:l*:-a rm arclar 433 tax casts.
Sd/-
Judge