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[Cites 0, Cited by 0] [Section 657] [Entire Act]

Union of India - Subsection

Section 657(c) in The Companies Act, 1956

(c)Table A in the First Schedule to the Indian Companies Act, 1913 (7 of 1913), either as originally contained in that Schedule or as altered in pursuance of section 151 of that Act, so far as the same applies to any company existing at the commencement of this Act.